About the Organisation
They are a litigation-focused law firm, built around trial practice in Karnataka courts. Our team of advocates work across the Supreme Court of India, the High Courts of Karnataka and Delhi, trial courts and Commissions/ Tribunals across the state.
Practice Areas
Civil Litigation | Criminal Law | Arbitration & Mediation | Family Law | Real Estate | Commercial Disputes | Contract Drafting & Advisory | Property Due Diligence | Appellate Practice.
About the Opportunity
This is an opening for law students who want to spend a month doing substantive legal work, criminal and civil litigation, drafting, client consultations, and research, with mentorship and exposure to a complete litigation and consultancy workflow.
Full Time and Part Time are both open, and we are flexible on scheduling for the right candidates. You will have real responsibility on live matters. You will draft, you will sit in on consultations, you will understand how a matter moves from instruction to execution.
How to Apply?
Interested Candidates kindly send your CV and a short note about yourself to hasanrahil33@gmail.com
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